Bombay High Court
Baliram Lahu Bhaud And Ors vs Deputy Collector (Acquisition) Raigad ... on 12 December, 2018
Author: M.S.Karnik
Bench: Naresh H. Patil, M.S.Karnik
12.wp 9882.15.doc
Urmila Ingale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 9882 OF 2015
Bhalchandra Dattatrey Phatak And Ors ....Petitioner
V/S
Deputy Collector (Acquisition) And Ors ....Respondents
WITH
WRIT PETITION NO. 3734 OF 2016
ALONG WITH
CIVIL APPLICATION STAMP NO. 27518 OF 2018
Shri. Vidhyadhar Janardan Joshi ....Petitioner
V/S
Deputy Collector (Acquisition) Raigad And Ors. ....Respondents
WITH
WRIT PETITION NO. 8856 OF 2015
Avinash Haribhau Patil And Ors. ....Petitioner
V/S
Deputy Collector (Acquisition) Raigad And Ors. ....Respondents
WITH
WRIT PETITION NO. 8862 OF 2015
Sunil Maruti Ghonge And Anr. . ...Petitioner
V/S
Deputy Collector (Acquisition) Raigad And Ors. ....Respondents
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WITH
WRIT PETITION NO. 9883 OF 2015
ALONG WITH
CIVIL APPLICATION NO. 966 OF 2016
Madhukar Ragho Hadage And Ors ....Petitioner
V/S
Deputy Collector (Acquisition) And Ors ....Respondents
WITH
WRIT PETITION NO. 9884 OF 2015
Mohan Govind Patil And Ors ...Petitioner
V/S
Deputy Collector (Acquisition) And Ors ....Respondents
WITH
WRIT PETITION NO. 9885 OF 2015
ALONG WITH
CIVIL APPLICATION STAMP NO. 25116 OF 2016
Vasant Gotiram Gudekar And Ors ....Petitioner
V/S
Deputy Collector (Acquisition) And Ors ....Respondents
WITH
WRIT PETITION NO. 9886 OF 2015
Vasant Gotiram Gudekar And Ors ....Petitioner
V/S
Deputy Collector (Acquisition) And Ors ...Respondents
WITH
WRIT PETITION NO. 9887 OF 2015
Bharat Dagadu Kadam And Ors. ....Petitioner
V/S
Deputy Collector (Acquisition) Raigad
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Alibaug And Ors. ....Respondents
WITH
WRIT PETITION NO. 9888 OF 2015
Baliram Lahu Bhaud And Ors. ...Petitioner
V/S
Deputy Collector (Acquisition) Raigad
Alibaug and Ors. ....Respondents
WITH
WRIT PETITION NO. 9889 OF 2015
ALONG WITH
CIVIL APPLICATION STAMP NO. 33380 OF 2018
ALONG WITH
CIVIL APPLICATION STAMP NO. 33381 OF 2018
ALONG WITH
CIVIL APPLICATION STAMP NO. 33419 OF 2018
ALONG WITH
CIVIL APPLICATION STAMP NO. 33424 OF 2018
ALONG WITH
CIVIL APPLICATION STAMP NO. 33426 OF 2018
ALONG WITH
CIVIL APPLICATION STAMP NO. 33435 OF 2018
Laxman Narayan Divekar And Ors. ...Petitioner
V/S
Deputy Collector (Acquisition) Raigad
Alibaug And Ors. ....Respondents
WITH
WRIT PETITION NO. 11138 OF 2015
Yogesh Balkrishna Dhamale And Ors. ....Petitioner
V/S
Deputy Collector (Acquisition) Raigad And Ors. ....Respondents
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WITH
WRIT PETITION NO. 11513 OF 2015
Vitthal Rama Pawar (katkari) And Ors. ....Petitioner
V/S
Deputy Collector (Acquisition) Raigad And Ors. ....Respondents
WITH
WRIT PETITION NO. 11515 OF 2015
Sunil Ambaji Sakpal ....Petitioner
V/S
Deputy Collector (Acquisition) Raigad And Ors. ....Respondents
Shri C.M. Korde, Senior Counsel i/by Mr.Rajendra Deshmukh
and Mr.Shashi Varma, Mr.Devidas Jadhav I/b Mr.Shriram
Kulkarni, for Petitioners
Shri P.P. Kakade, AGP for State.
CORAM : NARESH H. PATIL, CHIEF JUSTICE &
M.S.KARNIK, J.
DATE : 12th DECEMBER, 2018 P.C. :
Learned AGP submitted that against the judgment delivered by the Division Bench of Nagpur Bench of this Court in Writ Petition No.6884 of 2015, State has preferred SLP. Learned AGP on instructions further submitted that the Apex Court has stayed the order passed by the Nagpur Bench of this 4/5 ::: Uploaded on - 17/12/2018 ::: Downloaded on - 27/12/2018 05:48:19 :::
12.wp 9882.15.doc Court.
List the matter on 06/02/2019.
Ad-interim relief granted earlier to continue till then.
(M.S.KARNIK, J.) (CHIEF JUSTICE) 5/5 ::: Uploaded on - 17/12/2018 ::: Downloaded on - 27/12/2018 05:48:19 :::