Bombay High Court
M/S. Baliraja Agrotech Company Pvt. ... vs M/S. Pratik Krushi Seva Kendra, Ausa ... on 7 February, 2020
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
929 CRIMINAL APPEAL NO.77 OF 2020
M/S. BALIRAJA AGROTECH COMPANY PVT. LTD.
VERSUS
M/S. PRATIK KRUSHI SEVA KENDRA
...
Mr. V.S. Palsikar, Advocate for appellant
...
CORAM : SMT. VIBHA KANKANWADI, J.
DATE : 07th FEBRUARY, 2020 PER COURT :
1 Await service of notice of sole respondent.
2 Stand over till 06.03.2020.
( Smt. Vibha Kankanwadi, J. ) agd ::: Uploaded on - 11/02/2020 ::: Downloaded on - 08/06/2020 05:02:02 :::