Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 3 in Treaty on Extradition between the Republic of India and the Federative Republic of Brazil

3. A crime shall be an extraditable crime if it involves an attempt or a conspiracy to commit, aid or abet the commission of or being an accessory before or after the fact to, a crime described in paragraph 1.