Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] State of Gujarat - Subsection Section 13(2)(b) in The Gujarat Fisheries Act, 2003 (b)On receipt of an application under clause (a), the Registration Officer may, by an order either grant or refuse to grant the permission.