Section 32(1)(a) in Delhi Police Act, 1978

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NCT Delhi - Subsection

Section 32(1)(a) in Delhi Police Act, 1978

(a)the incidence or continuance in any street, open space or any other premises of-

(i)any vocal or instrumental music;

(ii)in sounds caused by the playing, beating, clashing, blowing or use in any manner whatsoever of any instrument, appliance or apparatus or contrivance which is capable of producing or reproducing sound: or

(iii)use of loudspeaker or other apparatus for amplifying any musical or other sound at such pitch or volume as may cause disturbance to others, or

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NCT Delhi - Subsection

Section 32(1)(a) in Delhi Police Act, 1978