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State of Tamilnadu - Section

Section 6 in The Tamil Nadu Borstal Schools Rules, 1938

6.

The house-master and his assistant shall be responsible to the Superintendent for-
(a)the tone and general behaviour of their house;
(b)the training of each inmate therein;
(c)the cleanliness of the wards, rooms, clothing and bedding and their being kept in good order and repair, and
(d)the proper distribution of food among lire inmates.