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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3)(xxvii) in The Employees' Provident Funds Scheme, 1952

(xxvii)[ as respects the establishments specified in the notification of the Government of India in the Ministry of Labour and Employment, No. G.S.R. 1232, dated the 7th September, 1962, come into force on the 31st October, 1962;] [Inserted by G.S.R. 1321, dated 27.9.1962.]