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[Cites 0, Cited by 0] [Section 155(2)] [Section 155] [Entire Act]

State of West Bengal - Subsection

Section 155(2)(ii) in West Bengal Co-operative Societies Act, 2006

(ii)an order for the winding up of the said bank shall be made, if so required by the Reserve Bank of India in the circumstances referred to in section 13D of the Deposit Insurance arid Credit Guarantee Corporation Act, 1961;