Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 25 in The Orissa Panchayat Samiti Election Rules, 1991 25. Marking in the working copy. - After issue of the ballot papers, the Polling Officer shall tick mark the name of the voter in the working copy of the voter's list.
