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Bombay High Court

Mohd. Noor Hassan Abdul Gaffar Shaikh @ ... vs The State Of Maharashtra on 17 October, 2018

Bench: Ranjit More, Bharati Harish Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

CR. APPLICATION IN WRIT PETITION NO. 403 OF 2015
                        In
         CR. WRIT PETITION 3139 OF 2014

 The State Of Maharashtra                                  ....Applicant
             V/S
 Mohd, Noor Hasan Abdul Gaffar Shaikh @                 ....Respondent

Hasan Kanya WITH CR. WRIT PETITION NO. 3139 OF 2014 Mohd. Noor Hassan Abdul Gaffar Shaikh @ ....Petitioner Hassan Kalia V/S The State Of Maharashtra ....Respondent CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 17th October, 2018 P.C. :

Due to paucity of time the matter is adjourned for 19/12/2018. Ad-interim relief if any to continue till then.
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