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[Cites 0, Cited by 0] [Section 1185] [Entire Act]

Bengal Presidency - Subsection

Section 1185(c) in Police Regulations, Bengal , 1943

(c)Absentee statements need not be submitted in the cases of Sergeants except when an officer outside the cadre, e.g., a Sub-Inspector or a head constable, is appointed to fill any vacancy. When vacancies are kept unfilled, the statement should contain a note to that effect.