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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2)(f) in Police Regulations, Calcutta, 1968

(f)All other cases which do not fall within the purview of those mentioned in (a), (b), (c) and (d) of item (i) above are to be entered in the minor Misconduct Register. The Minor Misconduct Register shall similarly be placed before the Commissioner once a month.