Delhi High Court - Orders
Shri Raghav Mann And Ors vs The Office Of District And Sessions ... on 20 November, 2020
Author: Jyoti Singh
Bench: Jyoti Singh
$~A-84
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2466/2020 and CM 19502/2020 and 8615/2020
SHRI RAGHAV MANN AND ORS. ..... Petitioners
Through: Mr. N.S. Dalal, Advocate
versus
THE OFFICE OF DISTRICT AND SESSIONS JUDGE
HEADQUARTERS ..... Respondent
Through: Mrs. Avnish Ahlawat, Standing Counsel
with Mr. N.K. Singh and Ms. Palak Rohmetra,
Advocates
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 20.11.2020 Hearing has been conducted through Video Conferencing. Arguments heard. Judgment reserved.
JYOTI SINGH, J NOVEMBER 20, 2020 yg