Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42D(1)] [Section 42D] [Entire Act]

Union of India - Subsection

Section 42D(1)(a) in The Insurance Act, 1938

(a)in the case of an individual, he does not suffer from any of the disqualifications mentioned in sub-section (3) of section 42, or