Section 23(1) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014
(1)The Board of Governors shall consist of the following Members: -(a)The Chancellor;(b)The Vice-Chancellor;(c)Three persons nominated by the Sponsor;(d)One representative of the State Government ;(e)One educationist of repute to be nominated by the State Government ;(f)One educationist of repute to be nominated by the Sponsor;
