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Calcutta High Court

Narbheram Finance Co. Ltd vs Parijat Vyapar Pvt. Ltd. & Ors on 10 November, 2010

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                           EC No. 71 of 2006
                              GA 3235/2010

                  IN THE HIGH COURT AT CALCUTTA

               Ordinary Original Civil Jurisdiction

                            ORIGINAL SIDE




                    NARBHERAM FINANCE CO. LTD.
                              Versus

                 PARIJAT VYAPAR PVT. LTD. & ORS.


                   Mr. D. Ghosh, Adv., appears.
                   Mr. P. Sinha, Adv., appears.


    BEFORE:

    The Hon'ble JUSTICE SANJIB BANERJEE

Date : 10th November, 2010.

The Court : This is an application for recording satisfaction of the arbitral award which is the subject matter of E.C. No.71 of 2006. Both the decree holder and the judgment debtors are represented. G.A. No.3235 of 2010 and E.C. No.71 of 2006 are disposed of by recording the satisfaction of the arbitral award in terms of prayer (a) of the Notice of Motion relating to G.A. No.3235 of 2010.

There will be no order as to costs.

2

Urgent certified photocopies of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.

(SANJIB BANERJEE, J.) tk