Calcutta High Court
Narbheram Finance Co. Ltd vs Parijat Vyapar Pvt. Ltd. & Ors on 10 November, 2010
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
EC No. 71 of 2006
GA 3235/2010
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARBHERAM FINANCE CO. LTD.
Versus
PARIJAT VYAPAR PVT. LTD. & ORS.
Mr. D. Ghosh, Adv., appears.
Mr. P. Sinha, Adv., appears.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 10th November, 2010.
The Court : This is an application for recording satisfaction of the arbitral award which is the subject matter of E.C. No.71 of 2006. Both the decree holder and the judgment debtors are represented. G.A. No.3235 of 2010 and E.C. No.71 of 2006 are disposed of by recording the satisfaction of the arbitral award in terms of prayer (a) of the Notice of Motion relating to G.A. No.3235 of 2010.
There will be no order as to costs.
2Urgent certified photocopies of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(SANJIB BANERJEE, J.) tk