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State of Gujarat - Section

Section 20 in Uka Tarsadia University First Statutes, 2012

20. Recognised Teachers.

- (20.1) The qualifications and other conditions of eligibility for recognition of teachers working in a college or an institution shall be such as are prescribed by the Ordinances.(20.2) All cases of recognition of teachers in a department or a college or a campus or an institution shall be dealt with and approved by the selection committees as constituted under clause of Statute