Supreme Court - Daily Orders
Tamilselvi vs The Commissioner Sholinghur ... on 15 April, 2025
Author: Sanjay Karol
Bench: Sanjay Karol
ITEM NO.63 COURT NO.16 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10245/2025
[Arising out of impugned final judgment and order dated 17-03-2025
in WP No. 8215/2025 passed by the High Court of Judicature at
Madras]
TAMILSELVI Petitioner(s)
VERSUS
THE COMMISSIONER SHOLINGHUR MUNICIPALITY & ANR. Respondent(s)
(IA No. 91180/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 91181/2025 - EXEMPTION FROM FILING O.T. AND IA No.
91183/2025 - PERMISSION TO FILE LENGTHY LIST OF DATES)
Date : 15-04-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KAROL
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) :Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Arvind Srevasta, Adv.
Mr. S. Santanam Swaminadhan, Adv.
Ms. Abhilasha Shrawat, Adv.
Mr. Tushar Shrivastava, Adv.
Mr. Vishal Sinha, Adv.
Mrs. Aarthi Rajan, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
1. At the request of learned counsel for the petitioner, matter is adjourned.
2. List on 25.04.2025.
Signature Not Verified Digitally signed by RAJNI MUKHI Date: 2025.04.16 18:55:03 IST Reason: (RAJNI MUKHI) (ANU BHALLA)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)