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National Green Tribunal

Madayya S/O. Putta Maistry vs Gudalur Municipality on 20 December, 2021

Bench: K Ramakrishnan, K. Satyagopal

Item No.23 to 27:


                 BEFORE THE NATIONAL GREEN TRIBUNAL
                             SOUTHERN ZONE, CHENNAI
IN THE MATTER OF:
                         Original Application No. 107 of 2021 (SZ)


S.M. Sivan,
Silver Cloud Estates,
Nilgiris.                                                            ...Applicant(s)
                                            Vs
The Government of Tamil Nadu,
Rep by its Secretary to Government,
Department of Environment & Forest,
Chennai and Others.                                                  ....Respondent(s)

With Original Application No. 42 of 2013 (SZ) (Earlier O.A. No. 525/2018 (PB) P.Radhakrishnan, Ooty.

...Applicant(s) Vs The Union of India, MoEF, Rep by its Secretary, New Delhi and others. ...Respondent(s) With Original Application No. 86 of 2017 (SZ) (Earlier O.A. No. 526/2018 (PB) P.Subramani, Gudalur, the Nilgiris. ...Applicant(s) Vs The Government of Tamil Nadu, Rep. by its Secretary Department of Environment and Forest, Chennai and 7 others. ...Respondent(s) With Original Application No. 190 of 2015 (SZ) (Earlier O.A. No. 527/2018) (PB) 1 C.N. Prem Sagar, Gudalur, Nilgiris. ...Applicant(s) Vs Gudalur Municipality, Rep. by its Commissioner, Gudalur and 4 others ...Respondent(s) With Original Application No. 209 of 2015 (SZ) (Earlier O.A. No. 528/2018 (PB) Madayya, Gudalur TK, The Nilgiri District & another ..Applicant(s) Vs Gudalur Municipality, Rep. by the Commissioner of Gudalur, The Nilgiri District and 7 others. ...Respondent(s) Date of hearing: 20.12.2021.

Matter stands adjourned to 04.01.2022.

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