Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 19 in Himachal Pradesh Private Educational Institutions (Regulatory Commission) Act, 2010 19. Power to make regulations. - The Commission may [xxxxxxx] [The sign and words ', with the prior approval of the State Government,' omitted vide H.P. Act No. 26 of 2012.] make regulations to carry out the provisions of this Act.
