Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 134(1)] [Section 134] [Entire Act]

NCT Delhi - Subsection

Section 134(1)(a) in The Delhi Co-operative Societies Rules, 2007

(a)a debt due to the defaulter in question;