Gujarat High Court
Idea Cellular Limited, Chief Operating ... vs High Communication By And Through ... on 18 July, 2018
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/CRA/376/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CIVIL REVISION APPLICATION NO. 376 of 2018
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IDEA CELLULAR LIMITED, CHIEF OPERATING OFFICER
Versus
HIGH COMMUNICATION BY AND THROUGH PROPRIETOR
HETALKUMAR JAGJIVANBHAI PATEL
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Appearance:
MS TEJAL A VASHI(2704) for the PETITIONER(s) No. 1,2,3
NOTICE SERVED BY DS(5) for the RESPONDENT(s) No. 1,2,3
NOTICE UNSERVED(8) for the RESPONDENT(s) No. 4,5,6,7
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 18/07/2018
ORAL ORDER
At the request of Mr. Jigar Gadhvi, learned advocate who has instructions to appear for the respondent, stand over to 23/08/2018.
It is provided in the order dated 19/06/2018 that, it would be open for the petitioner to apply for an adjournment before the trial court and the trial court to consider such a request of the petitioner.
(R.M.CHHAYA, J) ila Page 1 of 1