Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

Idea Cellular Limited, Chief Operating ... vs High Communication By And Through ... on 18 July, 2018

Author: R.M.Chhaya

Bench: R.M.Chhaya

        C/CRA/376/2018                              ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          R/CIVIL REVISION APPLICATION NO. 376 of 2018

==========================================================
       IDEA CELLULAR LIMITED, CHIEF OPERATING OFFICER
                            Versus
      HIGH COMMUNICATION BY AND THROUGH PROPRIETOR
               HETALKUMAR JAGJIVANBHAI PATEL
==========================================================
Appearance:
MS TEJAL A VASHI(2704) for the PETITIONER(s) No. 1,2,3
NOTICE SERVED BY DS(5) for the RESPONDENT(s) No. 1,2,3
NOTICE UNSERVED(8) for the RESPONDENT(s) No. 4,5,6,7
==========================================================

 CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA

                         Date : 18/07/2018

                             ORAL ORDER

At the request of Mr. Jigar Gadhvi, learned advocate who has instructions to appear for the respondent, stand over to 23/08/2018.

It is provided in the order dated 19/06/2018 that, it would be open for the petitioner to apply for an adjournment before the trial court and the trial court to consider such a request of the petitioner.

(R.M.CHHAYA, J) ila Page 1 of 1