Madhya Pradesh High Court
Chhotelal Panika vs The State Of Madhya Pradesh on 4 July, 2019
1 WP-22284-2013 The High Court Of Madhya Pradesh WP-22284-2013 (CHHOTELAL PANIKA Vs THE STATE OF MADHYA PRADESH) 7 Jabalpur, Dated : 04-07-2019 List this case on 09-07-2019.
(ATUL SREEDHARAN) JUDGE PG Digitally signed by PARMESHWAR GOPE Date: 05/07/2019 11:20:40