Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of West Bengal - Subsection Section 57(4) in Raiganj University Act, 2014 (4)A regulation shall, unless cancelled or modified by the Court under subsection (3), remain in force until repealed or amended by a new regulation similarly passed and brought into force.
