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State of Bihar - Section

Section 15 in Bihar Trade Articles (Licenses Unification) Order, 1984

15. [ Restrictions relating to prices and stocks, etc. [Substituted by G.S.R. 47 dated 17.10.1985.]

- The retail price of any trade article displayed in compliance of the provisions of the Bihar Essential Articles (Display of Prices and Stocks) Order, 1977 shall not exceed the retail price fixed or recommended by the Central Government or State Government or manufacturer or distributor from time to time for that trade article.]