Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78(3)] [Section 78] [Entire Act]

State of Karnataka - Subsection

Section 78(3)(b) in Karnataka Urban Development Authorities Act, 1987

(b)any right, privilege, application or liability, acquired, accrued or incurred in the said enactment ; or