Section 10(2)(d) in The Customs Tariff (Determination of Origin of Products under the Duty Free Tariff Preference Scheme for Least Developed Countries) Rules, 2015

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

(d)supporting documents in evidence that other requirements of this rule have been complied with.

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