Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 64] [Entire Act] State of Uttar Pradesh - Subsection Section 64(6) in The U.P. Co-operative Societies Act, 1965 (6)[ The audit report of accounts of every Apex Co-operative Society shall be laid before the State Legislature.] [Inserted by U.P. Act 13 of 2013, Section 5(b) (w.r.e.f. 15-2-2013).]
