Supreme Court - Daily Orders
Vijay Kumar Berlia vs Pb Global Ltd on 16 April, 2025
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NOs. 692-694 OF 2025
IN
PETITION FOR SPECIAL LEAVE TO APPEAL (C) NOs.27018-27020/2024
VIJAY KUMAR BERLIA Petitioner(s)
VERSUS
PB GLOBAL LTD. & ORS. Respondent(s)
WITH
REVIEW PETITION (C) NOs. 695-697 OF 2025
IN
PETITION FOR SPECIAL LEAVE TO APPEAL (C) NOs.26191-26193/2024
O R D E R
Applications for listing Review Petition(s) in open Court and oral hearing are rejected.
Having carefully gone through the Review Petitions, the order(s) under challenge and the papers annexed therewith, we are satisfied that there is no error apparent on the face of the record or any merit in the Review Petitions warranting reconsideration of the order impugned.
The Review Petitions are, accordingly, dismissed. Pending application(s) shall stand disposed of.
.....................J.
(B.V. NAGARATHNA)
Signature Not Verified
Digitally signed by
NEETU SACHDEVA
Date: 2025.04.17
16:48:24 IST
Reason:
NEW DELHI; .....................J.
APRIL 16, 2025 (SATISH CHANDRA SHARMA`)
ITEM NO.1001 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) Nos. 692-694/2025 in SLP(C) Nos. 27018-27020/2024 [Arising out of impugned final judgment and order dated 17-01-2025 in SLP(C) No. 27020/2024 17-01-2025 in SLP(C) No. 27018/2024 17-01- 2025 in SLP(C) No. 27019/2024 passed by the Supreme Court of India] VIJAY KUMAR BERLIA Petitioner(s) VERSUS PB GLOBAL LTD. & ORS. Respondent(s) FOR ADMISSION IA No. 37736/2025 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT WITH R.P.(C) Nos. 695-697/2025 in SLP(C) Nos. 26191-26193/2024 (XVI) FOR ADMISSION IA No. 38217/2025 - ORAL HEARING Date : 16-04-2025 These matters were circulated today. CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA By Circulation UPON perusing papers the Court made the following O R D E R Applications for listing Review Petition(s) in open Court and oral hearing are rejected.
The Review Petitions are dismissed in terms of the signed order.
Pending application(s) shall stand disposed of. (NEETU SACHDEVA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) (Signed order is placed on the file)