Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Assam - Subsection Section 12(5) in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006 (5)The members shall be entitled to such TA. and DA for attending meetings of the Managing Committee from the School Authority as may be prescribed.
