Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(2) in Telangana Relief Undertakings (Special Provisions) Act, 1971

(2)"industry" means any business, trade undertaking manufacture or calling of employers and includes any calling, service, employment, handicraft or industrial occupation or vocation of workmen and the word "industrial" shall be construed accordingly;