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[Cites 0, Cited by 0] [Section 305] [Entire Act]

State of Jharkhand - Subsection

Section 305(6) in Bihar Education Code, 1961

(6)Applications from private candidates must be accompanied in each case by (a) satisfactory certificate of character, and (b) written proof that the candidate has pursued a regular course of study under proper discipline and guardianship, bonafide teachers in High schools must produce in lieu of proof of study, certificates of service from the Headmasters/Principals of the schools in which they have been employed; and teachers from schools other than High/Higher Secondary schools must produce such certificate from the Sub-divisional Education Officer in whose jurisdiction their schools are situated.