Section 19(1) in The Indira Gandhi Krishi Vishwavidyalaya (M.P.) Adhiniyam, 1987
(1)The Comptroller shall be a whole time salaried officer of the University. He shall be appointed by the Vice-Chancellor in accordance with the Statutes to be made in this behalf and his emoluments and conditions of service shall be such as may be prescribed by e Statutes.
