Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Article 241] [Constitution] Constitution Subarticle Article 241(1) in Constitution of India (1)Parliament may by law constitute a High Court for aUnion territory or declare any court in anysuch territory to be a High Court for all or any of the purposes of this Constitution.
