Kerala High Court
Michael vs Ajayan on 12 October, 2012
Author: K.M.Joseph
Bench: K.M.Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE K.M.JOSEPH
&
THE HONOURABLE MR. JUSTICE K.RAMAKRISHNAN
TUESDAY, THE 26TH DAY OF MARCH 2013/5TH CHAITHRA 1935
WP(C).No. 8509 of 2013 (K)
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PETITIONER/PETITIONER:
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MICHAEL, AGED 78 YEARS
S/O.PHILIPOSE, PUTHUPPALLYMATTOM HOUSE, PAMPADY
KOTTAYAM.
BY ADVS.SRI.RAJEEV V.KURUP
SMT.DEVYA S.NATH
RESPONDENTS/RESPONDENTS:
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1. AJAYAN, AGED 35 YEARS
S/O.ANANDAN, VELLAPPALLIYIL HOUSE, PAMPADY.P.O
KOTTAYAM-686502.
2. CHANDRASEKHARAN NAIR,
PUTHENPURACKAL HOUSE, PAMPADY.P.O, KOTTAYAM-686502.
3. V.T.BABU, AGED 43 YEARS
S/O.NEELAKANTAN, VENGASERIL, NEDUMKUNNAM
KOTTAYAM, PIN-686542.
4. SUB INSPECTOR OF POLICE,
KARUKACHAL POLICE STATION, KARUKACHAL
KOTTAYAM-686540.
5. CIRCLE INSPECTOR OF POLICE,
CIRCLE OFFICE, VAKATHANAM, KOTTAYAM-686538.
BY R4 & R5 BY ADDL. ADV. GENERAL SRI.P.C.IYPE
BY GOVERNMENT PLEADER SRI.DHANESH MATHEW
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26-03-2013, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
VK
WP(C).No. 8509 of 2013 (K)
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APPENDIX
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PETITIONER(S)' EXHIBITS
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EXHIBIT-P1 TRUE COPY OF THE PERTITION DTED 335/1962.
EXHIBIT-P2 TRUE COPY OF THE TAX RECEIPT DATED 12/10/2012
EXHIBIT-P3 TRUE COPY OF THE POSSESSION CERTIFICATE DT.14/12/12
EXHIBIT-P4 TRUE COPY OF THE RE-SURVEY PLAN.
EXHIBIT-P4(A) TRUE COPY OF THE LOCATION SKETCH
EXHIBIT-P5 TRUE COPY OF THE DECREE DATED 21/12/2004 IN O.S.245/2002
BEFORE THE MUNSIFF COURT,CHANGANACHERRY.
EXHIBIT-P6 TRUE COPY OF THE ORDER DATED 8/7/2011 IN E.P.88/10 OF THE
MUNSIFF,COURT,CHANGANACHERRY.
EXHIBIT-P7 TRUE COPY OF THE ORDER DATED 13/8/2012 IN OP(C)2729/2011 OF
THE HON'BLE HIGH COURT OF KERALA.
EXHIBIT-P8 TRUE COPY OF THE NOTICE NO.B5-13394/12 ISSUED BY THE
TAHSILDAR.
EXHIBIT-P9 TRUE COPY OF THE NOTICE ISSUED BY THE TALUK SURVEYOR
CHANGANACHERRY.
EXHIBIT-P10 TRUE COPY OF THE SKETCH PREPARED BY THE ADDL.TAHSILDAR
CHANGANACHERRY.
EXHIBIT-P11 TRUE COPY OF THE COMPLAINT DATED 8/3/2013 FILED BEFORE THE
4TH RESPONDENT BY THE PETITIONER.
EXHIBIT-P12 TRUE COPY OF THE ACKNOWLEDGMENT CARD FOR RECEIPT OF EXT.P1
COMPLAINT ON 13/3/2013 BY THE 4TH RESPONDENT.
EXHIBIT-P12(A) TRUE COPY OF THE ACKNOWLEDGMENT CARD FOR RECEIPT OF
EXT.P1 COMPLAINT ON 13/3/2013 BY THE 5TH RESPONDENT.
EXHIBIT-P12(B) TRUE COPY OF THE ACKNOWLEDGMENT CARD FOR RECEIPT OF
EXT.P1 COMPLAINT ON 13/3/2013 BY DISTRICT SUPERINTENDENT OF
POLICE,KOTTAYAM.
EXHIBIT-P13 TRUE COPY OF THE PLAINT DATED 16/3/2013 IN O.S.88/2013 OF
THE MUNSIFF COURT,CHANGANACHERRY.
RESPONDENT(S)' EXHIBITS : NIL
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/ TRUE COPY /
P.A. TO JUDGE
VK
K.M.JOSEPH & K.RAMAKRISHNAN, JJ.
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W.P.(C) No.8509 of 2013
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Dated, this the 26th day of March, 2013
J U D G M E N T
K.M.Joseph, J.
Petitioner has approached this Court seeking protection for construction of a compound wall. Admittedly, petitioner has not obtained permission from the Panchayat. In such circumstances, the writ petition cannot be considered. Without prejudice to the right of the petitioner to seek appropriate relief after obtaining permission, this writ petition is closed.
(K.M.JOSEPH) JUDGE.
( K.RAMAKRISHNAN) JUDGE.
MS