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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(4) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(4)Where it is necessary to move railway wagons more than a short distance without a locomotive, wagons shall move dead slow and be preceded by a man on foot when passing through an area where dock workers are working.