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Delhi High Court - Orders

Dda vs Naveen Kumar on 15 March, 2022

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~15
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   CONT.CAS(C) 409/2016 & CM APPLs. 13642/2016, 54771/2019,
                              4037/2020
                              DDA                                            ..... Petitioner
                                                   Through   None

                                                   versus

                              NAVEEN KUMAR                                   ..... Respondent
                                         Through             Ms. Beenashaw N. Soni, Standing
                                                             Counsel for NDMC
                                                             Mr. Rachit Wadhwa and Mr. T.P.S.
                                                             Kang, Advocates

                              CORAM:
                              HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                      ORDER

% 15.03.2022 List on 11.07.2022 SUBRAMONIUM PRASAD, J MARCH 15, 2022 Rahul Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:21.03.2022 18:41:59