Delhi High Court - Orders
Dda vs Naveen Kumar on 15 March, 2022
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 409/2016 & CM APPLs. 13642/2016, 54771/2019,
4037/2020
DDA ..... Petitioner
Through None
versus
NAVEEN KUMAR ..... Respondent
Through Ms. Beenashaw N. Soni, Standing
Counsel for NDMC
Mr. Rachit Wadhwa and Mr. T.P.S.
Kang, Advocates
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 15.03.2022 List on 11.07.2022 SUBRAMONIUM PRASAD, J MARCH 15, 2022 Rahul Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:21.03.2022 18:41:59