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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(3)(iv) in First Statutes of Team Lease Skills University

(iv)If the Board of Management is unable to accept the recommendations made by a selection committee, it shall record the reasons for such non-acceptance and submit the case to the President whose decision in the matter shall be final;