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Madhya Pradesh High Court

M/S Jasuja Enterprises Pvt. Ltd. vs Union Of India on 29 April, 2022

Author: Sheel Nagu

Bench: Sheel Nagu

                                                                           1
                                                  IN THE HIGH COURT OF MADHYA PRADESH
                                                               AT JABALPUR
                                                                    WP No. 5004 of 2022
                                                  (M/S JASUJA ENTERPRISES PVT. LTD. Vs UNION OF INDIA AND OTHERS)

                                   Dated : 29-04-2022
                                           Shri Nitin Agrawal, learned counsel for petitioner.

                                           Shri Gautam Prasad, learned counsel for respondent No.2.

Shri G.S. Thakur, learned counsel for respondent No.3/Revenue prays for and is granted three weeks' time to file reply as a matter of last indulgence.

List the matter after three weeks.



                                        (SHEEL NAGU)                                              (MANINDER S BHATTI)
                                            JUDGE                                                       JUDGE

                                   YS




Signature Not Verified
  SAN




Digitally signed by YOGESH KUMAR
SHIRVASTAVA
Date: 2022.05.02 18:18:33 IST