Madhya Pradesh High Court
M/S Jasuja Enterprises Pvt. Ltd. vs Union Of India on 29 April, 2022
Author: Sheel Nagu
Bench: Sheel Nagu
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 5004 of 2022
(M/S JASUJA ENTERPRISES PVT. LTD. Vs UNION OF INDIA AND OTHERS)
Dated : 29-04-2022
Shri Nitin Agrawal, learned counsel for petitioner.
Shri Gautam Prasad, learned counsel for respondent No.2.
Shri G.S. Thakur, learned counsel for respondent No.3/Revenue prays for and is granted three weeks' time to file reply as a matter of last indulgence.
List the matter after three weeks.
(SHEEL NAGU) (MANINDER S BHATTI)
JUDGE JUDGE
YS
Signature Not Verified
SAN
Digitally signed by YOGESH KUMAR
SHIRVASTAVA
Date: 2022.05.02 18:18:33 IST