Gauhati High Court
Rangagorah Fishermen Co-Operative ... vs The State Of Assam And 4 Ors on 3 March, 2020
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GAHC010219402017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 177/2017
1:RANGAGORAH FISHERMEN CO-OPERATIVE SOCIETY LIMITED
A REGISTERED FISHERY CO OPERATIVE SOCIETY HAVING ITS
REGISTERED OFFICE AT GUIJAN, P.O. RANGAGORAH, DIST. TINSUKI,
ASSAM, REPRESENTED BY ITS SECY. SRI PRASSANNA DAS, S/O LATE
PARSHURAM DAS, R/O GUIJAN, P.O. RANGAGORAH, P.S. TINSUKIA, DIST.
TINSUKIA
VERSUS
1:THE STATE OF ASSAM and 4 ORS
REPRESENTED BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM,
FISHERIES DEPTT., DISPUR, GUWAHATI-06
2:THE ADDITIONAL SECRETARY
TO THE GOVT OF ASSAM
DISPUR
GUWAHATI-06
3:THE DEPUTY COMMISSIONER
TINSUKIA
DIST- TINSUKIA
ASSAM
4:THE ADDITIONAL DEPUTY COMMISSIONER
TINSUKIA
DIST- TINSUKIA
ASSAM
5:DIBRU DANGARI RIVER PART-I
MEEN SAMABAY SAMITI LTD
REP. BY ITS SECRETARY SRI BIKASH DAS
POST OFFICE- DIGHALTARANG
DIST- TINSUKIA
ASSA
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Advocate for the Petitioner : MR.N DAS
Advocate for the Respondent : GA, ASSAM
BEFORE
MR. DHRUPAD KASHYAP DAS, REGISTRAR (JUDICIAL)
ORDER
Date : 03-03-2020 None has appeared on behalf of the appellant. Seen the office note dated 29-02-2020 which reflects that notice was issued upon Respondent No. 5 by registered post with A/D, but neither A/D card nor unserved notice have been received back till date. The postal journal of Respondent No. 5 is placed at Flag "Y". The postal journal shows that notice was issued upon Respondent No. 5 on 19-07-2017. The postal consignment no. RS450872718IN of the notice is tracked out from www.indiapost.gov.in, but no consignment detail is found.
Since, notice was issued a long time back and no service report has been received till date, the petitioner is again directed to take fresh steps within a period of 1 (one) week for issuance of notice upon Respondent No. 5 by registered post with A/D and as well as through usual process.
The matter may be listed again before Lawazima court in the first week of April, 2020.
REGISTRAR (JUDICIAL) Comparing Assistant