Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(8)] [Section 18] [Entire Act] State of Gujarat - Subsection Section 18(8)(b) in Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019 (b)in the case of a woman worker, maternity leave under the provisions of the Maternity Benefits Act, 1961, (53 of 1961);