Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Kerala - Subsection

Section 20(1)(b) in Kerala Tax on Paper Lotteries Act, 2005

(b)to direct such promoter or person to produce at such time and at such place accounts, registers and documents relating to his business activities for examination;