Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Bihar - Subsection Section 34(2) in Rules under the Pharmacy Act, 1948 (2)A non-official member should be allowed 1½ first class tickets, halting allowance at Rs. 5 per day and a road mileage of annas 8 a mile per places which are neither connected with rail nor bus.
