Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(6)] [Section 35] [Entire Act]

State of Assam - Subsection

Section 35(6)(a) in The Air (Prevention and Control of Pollution) Assam Rules, 1991

(a)Every direction under Section 31-A shall be served in the following manner: