Delhi High Court - Orders
Astral Ltd vs Duke Pipes P Ltd on 17 September, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 668/2024 with I.A. 37101/2024
ASTRAL LTD .....Plaintiff
Through: Mr. Sachin Gupta & Mr. Prashansa
Singh, Advocates.
versus
DUKE PIPES P LTD .....Defendant
Through: Mr. N. Mahabir, Mr. P.C. Arya, Mr.
Udit Gupta & Mr. Noopur Biswas,
Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 17.09.2025
1. It is already 04:50 PM.
2. No time left.
3. Re-notify on4th December, 2025.
AMIT BANSAL, J SEPTEMBER 17, 2025 Vivek/-
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/09/2025 at 22:36:28