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Custom, Excise & Service Tax Tribunal

Jagdamba Tmt Mills Ltd vs Commissioner, Central Excise &Amp ... on 4 July, 2022

 CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
                     NEW DELHI


                 PRINCIPAL BENCH COURT NO.IV

                 EXCISE APPEAL NO. 50930/2021


[Arising out of Order-in-Appeal No. 94 (SM) CE/ JPR/2021   dated
03.06.2021     passed by the Commissioner Central Excise & CGST
(Appeals), Jaipur]


JAGDAMBA TMT MILLS LTD
A-127/128, SKS Industrial Area,
Reengus Sikar, Rajasthan 332404.
                                                    APPELLANT


                     Vs.

COMMISSIONER, CENTRAL EXCISE &
                                                    RESPONDENT

CGST-JAIPUR I APPEARANCE:

S/Shri Jayant Kumar & Sohan Bandyopadhyay, Advocates for the Appellant Shri Ishwar Charan, Authorised Representative for the Department CORAM:
HON'BLE MRS RACHNA GUPTA, MEMBER (JUDICIAL) Date of Hearing : July 04, 2022 Date of Decision: July 04, 2022 FINAL ORDER No. 50594-50595 /2022 The appeal stands allowed. For order see order of date in Excise Appeal No. 50887 of 2021-SM.
( RACHNA GUPTA ) MEMBER (JUDICIAL) ss