Custom, Excise & Service Tax Tribunal
Jagdamba Tmt Mills Ltd vs Commissioner, Central Excise &Amp ... on 4 July, 2022
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI
PRINCIPAL BENCH COURT NO.IV
EXCISE APPEAL NO. 50930/2021
[Arising out of Order-in-Appeal No. 94 (SM) CE/ JPR/2021 dated
03.06.2021 passed by the Commissioner Central Excise & CGST
(Appeals), Jaipur]
JAGDAMBA TMT MILLS LTD
A-127/128, SKS Industrial Area,
Reengus Sikar, Rajasthan 332404.
APPELLANT
Vs.
COMMISSIONER, CENTRAL EXCISE &
RESPONDENT
CGST-JAIPUR I APPEARANCE:
S/Shri Jayant Kumar & Sohan Bandyopadhyay, Advocates for the Appellant Shri Ishwar Charan, Authorised Representative for the Department CORAM:
HON'BLE MRS RACHNA GUPTA, MEMBER (JUDICIAL) Date of Hearing : July 04, 2022 Date of Decision: July 04, 2022 FINAL ORDER No. 50594-50595 /2022 The appeal stands allowed. For order see order of date in Excise Appeal No. 50887 of 2021-SM.
( RACHNA GUPTA ) MEMBER (JUDICIAL) ss