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[Cites 0, Cited by 0] [Section 24(8)] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(8)(ii) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(ii)where more than one contesting independent candidate have indicated their choice for the same symbol, the Election Office shall, with due regard to the order of nomination papers received by him, allot the symbol and any such candidate who does not get the symbol of his choice, shall be allotted with another symbol specified in the said Appendix as may be decided by the Election Officer with due consideration of the choice of the candidate;