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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(7) in The M.P. State Veterinary Council Rules, 1993

(7)In the case of a special meeting, however, the Registrar shall, not less than seven days before the date fixed for that meeting issue alongwith the notice for the said meeting the items of business on the agenda proposed for that meeting.