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Supreme Court - Daily Orders

Parijat Sinha vs The State Of West Bengal on 25 January, 2021

Bench: L. Nageswara Rao, S. Abdul Nazeer, Indu Malhotra

     ITEM NO.9                      Court 7 (Video Conferencing)                  SECTION X

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                     No(s).22/2021

     PARIJAT SINHA                                                                Petitioner(s)

                                                         VERSUS

     THE STATE OF WEST BENGAL & ORS.                                              Respondent(s)


     Date : 25-01-2021 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE L. NAGESWARA RAO
                               HON'BLE MR. JUSTICE S. ABDUL NAZEER
                               HON'BLE MS. JUSTICE INDU MALHOTRA


     For Petitioner(s)                      Mr. Anil Kumar Mishra, AOR

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                                 O R D E R

Mr. Anil Kumar Mishra, learned counsel appearing for the petitioner seeks permission to withdraw this writ petition filed under Article 32 of the Constitution with liberty to approach the High Court.

Permission is granted.

The writ petition is, accordingly, dismissed as withdrawn with aforesaid liberty Signature Not Verified Digitally signed by BALA PARVATHI Date: 2021.01.25 (B.Parvathi) (Anand Prakash) 17:54:51 IST Reason: Court Master Court Master