Supreme Court - Daily Orders
Parijat Sinha vs The State Of West Bengal on 25 January, 2021
Bench: L. Nageswara Rao, S. Abdul Nazeer, Indu Malhotra
ITEM NO.9 Court 7 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).22/2021
PARIJAT SINHA Petitioner(s)
VERSUS
THE STATE OF WEST BENGAL & ORS. Respondent(s)
Date : 25-01-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Anil Kumar Mishra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Mr. Anil Kumar Mishra, learned counsel appearing for the petitioner seeks permission to withdraw this writ petition filed under Article 32 of the Constitution with liberty to approach the High Court.
Permission is granted.
The writ petition is, accordingly, dismissed as withdrawn with aforesaid liberty Signature Not Verified Digitally signed by BALA PARVATHI Date: 2021.01.25 (B.Parvathi) (Anand Prakash) 17:54:51 IST Reason: Court Master Court Master