Section 11 in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2003
11. Stipend.
- No stipend will be paid to the P.G. students admitted in private Medical/Dental Colleges, by the Management. The Management also shall not collect any amount as one time lumpsum stipend fee. They will be non-stipendary seats. However, students of in-service quota shall be eligible to get the stipend as per the existing rules of Government.
